Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Madhya Pradesh - Subsection Section 12(t) in The M.P. Zila Panchayat (Business) Rules, 1998 (t)Cases relating to major penalty in disciplinary proceedings against such categories of employees under the control of Zila Panchayat; as may be specified;
