Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Jammu-Kashmir - Subsection Section 103(1) in The Police Enhanced Penalties Ordinance, 2005 (1)With effect from the appointed day, the Jammu and Kashmir General Sales Tax Act.1962 (Act No XX of 1962) shall cease to have application in respect of goods to which the Act applies.