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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1) in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

(1)The Collector shall after receipt of the report or otherwise, grant the permission within seven working days to the organizer to conduct the bullock cart race event subject to the conditions specified in sub-section (2) of section 3 of the Act and of these rules.