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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(i) in Statutes of the Homoeopathy University, Jaipur, 2011

(i)to determine equivalence of degrees/diplomas/certificates/marks-sheets obtained from other universities or educational Institutions, with the eligibility standards of the University;