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State of Uttar Pradesh - Section

Section 12 in The Hastinapur Town Development Board Act, 1954

12. Extent of the area of operation of the Board.

(1)The State Government may, by notification in the Official Gazette, specify the territorial limits of the township and may, by a like notification, extend or vary such limits and the area for the time being so specified shall be called the area of operation.
(2)The Board shall carry out all or any of its functions and exercise all or any of its powers within the area of operation.