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State of Odisha - Section

Section 15 in Orissa Secretariat Private Secretaries Service Rules, 1997

15. Reservation of vacancies for Scheduled Castes and Scheduled tribes.

- Reservation of vacancies in the Services, shall be made and such vacancies shall be filled up in accordance with the provisions of the Orissa Reservation of vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 and the rules made thereunder.