Section 10(1)(d) in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017

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(d)Coordination between departments of Government such as-,

(i)facilitation of integrated planning with other departments;

(ii)resolving inter-departmental issues;

(iii)coordination and facilitation of infrastructure development such as roads, water supply, electricity and so on relating to other departments;

(iv)monitoring the implementation of infrastructure projects, incentives and concessions; and

(v)resolution of issues relating to pending clearances of other departments of Government; and

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