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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(2) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

(2)No suit, prosecution or other legal proceedings shall lie against any such officer, employee, person or authority for anything which is in good faith clone or intended to be done under this Act.