Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6C] [Entire Act] State of Haryana - Subsection Section 6C(b) in The Punjab Agricultural Produce Markets Act, 1961 (b)the dissolution of the existing Committees which have been amalgamated and the constitution of the new Committee therefor;
