Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89B] [Entire Act] State of Andhra Pradesh - Subsection Section 89B(3) in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 (3)The area and the assessment fixed of such pote numbers shall be entered into such records as the Government may prescribe in this behalf.
