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[Cites 0, Cited by 0] [Section 331E(1)] [Section 331E] [Entire Act]

Union of India - Subsection

Section 331E(1)(b) in Rules of Procedure and Conduct of Business in Lok Sabha

(b)to examine such Bills pertaining to the concerned Ministries/Departments as are referred to the Committee by the Chairperson, Rajya Sabha or the Speaker, as the case may be, and make report thereon;