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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(2)(c) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(c)determination of the functions to be assigned to licensees and to persons exempted under Section 16 of this Act and others involved in the generation, purchase, transmission, distribution and supply, the manner in which such functions shall be discharged and the procedure and code to be adopted in regard to power system and electric supply lines, determination of the conditions to be complied with by such persons and other matters related thereto;