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Calcutta High Court

Hemant Kumar Jalan vs Rajendra Bajoria & Ors on 27 November, 2017

Author: Arijit Banerjee

Bench: Jyotirmay Bhattacharya, Arijit Banerjee

   ORDER SHEET

                            APO No. 491 of 2017
                            GA No. 3374 of 2017
                                   With
                            APO No. 350 of 2017
                             CS No. 79 of 2017
                            GA No. 1688 of 2017
                            GA No. 1730 of 2017
                            GA No. 2215 of 2017

                  IN THE HIGH COURT AT CALCUTTA
                      Civil Appellate Jurisdiction
                            ORIGINAL SIDE


                                                   HEMANT KUMAR JALAN
                                                         Versus
                                                  RAJENDRA BAJORIA & ORS.

BEFORE:

The Hon'ble ACTING CHIEF JUSTICE JYOTIRMAY BHATTACHARYA
            AND
The Hon'ble JUSTICE ARIJIT BANERJEE

Date : November 27, 2017.


                                                                      APPEARANCE
                                                  Mr. Ratnanko Banerji, Sr. Adv. with
                                                                        Mr. R.R. Sen,
                                                                Ms. S. Barman Roy,
                                                                  Mr. D. Choudhury,
                                                                  Mr. S. Choudhury,
                                                                  Ms. P. Choudhury,
                                                              Ms. S. Banerjee, Advs.
                                                                     ... For Appellant

                                                  Mr. Anindya Kr. Mitra, Sr. Adv. with
                                                       Mr. Pratap Chatterjee, Sr. Adv.
                                                            Mr. Jishnu Saha, Sr. Adv.
                                                                    Mr. S. Mukherjee,
                                                                           Mr. R. Deb,
                                                                          Mr. I. Saha,
                                                                           Mr. J. Roy,
                                                                    Mr. A. Dey, Advs.
                                                                  ... For Respondents
2

Mr. Dhruba Ghosh, Sr. Adv. with Mr. S. Dasgupta, Ms. N. Jhunjhunwala, Advs.

...For Respondents The Court : Heard in part.

Let this matter be placed for further hearing on 20th December, 2017.

Let the other appeal, being APO No. 520 of 2017 filed by Mr. Ghosh's client, also be listed along with this appeal on the returnable date.

(JYOTIRMAY BHATTACHARYA, ACJ.) (ARIJIT BANERJEE, J.) sg.

AR(CR)