Calcutta High Court
Hemant Kumar Jalan vs Rajendra Bajoria & Ors on 27 November, 2017
Author: Arijit Banerjee
Bench: Jyotirmay Bhattacharya, Arijit Banerjee
ORDER SHEET
APO No. 491 of 2017
GA No. 3374 of 2017
With
APO No. 350 of 2017
CS No. 79 of 2017
GA No. 1688 of 2017
GA No. 1730 of 2017
GA No. 2215 of 2017
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
HEMANT KUMAR JALAN
Versus
RAJENDRA BAJORIA & ORS.
BEFORE:
The Hon'ble ACTING CHIEF JUSTICE JYOTIRMAY BHATTACHARYA
AND
The Hon'ble JUSTICE ARIJIT BANERJEE
Date : November 27, 2017.
APPEARANCE
Mr. Ratnanko Banerji, Sr. Adv. with
Mr. R.R. Sen,
Ms. S. Barman Roy,
Mr. D. Choudhury,
Mr. S. Choudhury,
Ms. P. Choudhury,
Ms. S. Banerjee, Advs.
... For Appellant
Mr. Anindya Kr. Mitra, Sr. Adv. with
Mr. Pratap Chatterjee, Sr. Adv.
Mr. Jishnu Saha, Sr. Adv.
Mr. S. Mukherjee,
Mr. R. Deb,
Mr. I. Saha,
Mr. J. Roy,
Mr. A. Dey, Advs.
... For Respondents
2
Mr. Dhruba Ghosh, Sr. Adv. with Mr. S. Dasgupta, Ms. N. Jhunjhunwala, Advs.
...For Respondents The Court : Heard in part.
Let this matter be placed for further hearing on 20th December, 2017.
Let the other appeal, being APO No. 520 of 2017 filed by Mr. Ghosh's client, also be listed along with this appeal on the returnable date.
(JYOTIRMAY BHATTACHARYA, ACJ.) (ARIJIT BANERJEE, J.) sg.
AR(CR)