Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 55 in The Limited Liability Partnership Act, 2008 55. Conversion from firm to limited liability partnership.- A firm may convert into a limited liability partnership in accordance with the provisions of this Chapter and the Second Schedule.
