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State of Andhra Pradesh - Section

Section 12 in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

12. Constitution of Valuation Committee.

- The Vice-Chancellor of NandamuriTaraka Rama Rao University of Health Sciences, Andhra Pradesh, shall constitute a valuation committee forvaluation of scripts of Entrance Test and for preparation of merit list as per regulations.