Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 37 in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001 37. Date of commencement and duration of licence. - The licence shall commence from the date, and be valid for the duration, that the Commission may specify at the time of issue thereof.
