Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Smt. Poonam Nirankari vs Mohan Kumar Namdeo @ Kalloo Namdeo on 29 April, 2022

Author: Sheel Nagu

Bench: Sheel Nagu

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1893 of 2015 (SMT. POONAM NIRANKARI AND OTHERS Vs MOHAN KUMAR NAMDEO @ KALLOO NAMDEO AND OTHERS) Dated : 29-04-2022 List alongwith Cr. Appeal No.1454/2015.



                                        (SHEEL NAGU)                                   (DWARKA DHISH BANSAL)
                                           JUDGE                                              JUDGE

                                   YS




Signature Not Verified
  SAN




Digitally signed by YOGESH KUMAR
SHIRVASTAVA
Date: 2022.05.02 18:18:32 IST