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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Chattisgarh - Subsection

Section 66(1)(i) in The Chhattisgarh Municipal Corporation Act, 1956

(i)acquiring and maintaining, changing and regulating places for the disposal of the dead and disposing of unclaimed dead bodies and dead bodies of paupers;