Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 13 in The Bodoland Autonomous Council Act, 1993

13. Filling up of vacancies.

- If the office of member becomes vacant by reason of his death, resignation or otherwise, the vacancy shall be filled by election in accordance with the provisions of this Act and the rules made thereunder.