Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 200] [Entire Act] Union of India - Subsection Section 200(3) in The Companies Act, 1956 (3)This section shall not apply to any remuneration-(a)which fell due before the commencement of this Act, or(b)which may fall due after the commencement of this Act, in respect of any period before such commencement.
