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[Cites 0, Cited by 0] [Section 2(8A)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(8A)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)an auctioneer, who sells or auctions goods in the municipal area, belonging to any principal whether disclosed or not and whether the offer of the intending purchaser is accepted by him or by the principal or a nominee of the principal;