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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(iv) in Bihar State Journalist Insurance Scheme, 2014

(iv)A hard copy and dully filled Performa as per prescribed procedure the respective District Public Relation Officers will forward all the applications with their recommendations to the Journalist Insurance Scheme Cell working under Press Section at state headquarter level of Information and public Relations Department, Government of Bihar, Patna within five days of its receipt.