Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 19 in M.P. Food Security Rules, 2017

19. Maintenance of records.

- The Food Commission shall maintain all the records, including the appeals and records related to their disposal.