Section 6(10)(b) in The Cotton Ginning and Pressing Factories (Maharashtra Provision for Uniform Application and Amendment) Act, 1961

[Cites 0, Cited by 0] [Section 6(10)] [Section 6] [Entire Act]

(b)the land shall be at the disposal of the Collector under section 32-P of the Bombay Tenancy and Agricultural Lands Act, 1948,

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