Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56A] [Entire Act]

State of Punjab - Subsection

Section 56A(6) in The Punjab Factory Rules, 1952

(6)All possible steps shall be taken to prevent or minimise ingress of impurities in the gasholder.