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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Tamilnadu - Subsection

Section 61(1)(a) in Tamil Nadu State Housing Board Act, 1961

(a)any such road or street laid out or altered by the Board has been duly levelled, metalled, flagged, Channelled, sewered and drained in the manner provided in the scheme sanctioned by the Board or the Government under section 53;