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[Cites 0, Cited by 23] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(i) in The Patents Act, 1970

(i)any process for the medicinal, surgical, curative, prophylactic diagnostic, therapeutic or other treatment of human beings or any process for a similar treatment of animals to render them free of disease or to increase their economic value or that of their products.