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State of Maharashtra - Section

Section 25 in The Maharashtra Borstal Schools Rules, 1965

25. Facilities to inmates in Grade I.

(1)Every inmate on promotion to Grade I shall be given the following facilities, namely :-
(a)to play in the school matches on outside play grounds;
(b)to accompany members of the staff on route marches;
(c)to write one letter at the Government's cost, and two at his own cost every month:
(d)to have one interview with his relatives and friends, every fortnight.
(2)The Principal shall select from among the inmates in Grade I, Monitors not exceeding ten per cent, of the total number of such inmates.
(3)A monitor shall be eligible for being released on furlough for a period of 10 days every year. The period of release shall be treated as detention in the school.