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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(vii) in Mahatma Gandhi National Rural Employment Guarantee Scheme, Bihar -Compensation to workers for the delay in Wage Payment Rules, 2017

(vii)Words and expressions used and not defined in these rules, shall have the same meaning as defined in the Act or in Guidelines or Master circular issued by the Central or State Government from time to time.