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State of Odisha - Section

Section 386 in Orissa Municipal Act, 1950

386. Penalty for not giving or false information.

- If any person who is required by the provisions of this Act or by any notice or other proceedings issued under this Act to furnish any information -
(a)internationally omits to furnish it: or
(b)knowingly furnishes false information,
such person shall be punishable with a fine which may extend to one hundred rupees.Chapter-XXVIII Rules, Regulations, Bye-Laws and Schedules