Section 3(8)(iv) in The Environment (Protection) Rules, 1986

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Union of India - Subsection

Section 3(8)(iv) in The Environment (Protection) Rules, 1986

(iv)'ecologically sensitive area' means an area whose ecological balance is prone to be easily disturbed and has been identified and notified by the Central Government] [Substituted by Notification No. G.S.R. 02 (E) dated 2.1.2014 ]

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Union of India - Subsection

Section 3(8)(iv) in The Environment (Protection) Rules, 1986