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State of Kerala - Section

Section 205A in Kerala Panchayat Raj Act, 1994

205A. [ Statements, Returns, etc, to be confidential. [Inserted by Act 13 of 1999.]

- All statements made, returns furnished or accounts or documents produced in connection with the assessment of profession tax payable by any company or person shall be treated as confidential and copies thereof shall not be issued to the public.