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Karnataka High Court

National Insurance Co Ltd vs Siddappa on 14 June, 2012

      HIGH COURT LEGAL SERVICES COMMITTEE, BANGALORE

                          BEFORE THE LOK ADALAT

       IN THE HIGH COURT OF KARNATAKA AT BANGALORE

                 DATED THIS THE 14th DAY OF JUNE, 2012

                           CONCILIATORS PRESENT:

           HON'BLE MR. JUSTICE H.NNAGAMOHAN DAS
                             AND
               SMT. HARINI SHIVANAND, MEMBER

                 çe11aneousFirstAeNo.82672O08
                       Lok Adalat No.600/2012

BETWEEN:

NaLonal Insu vance Co. Ltd
Bran.c.ii OflIc.e, Vivekana.nda Road,
Tumkur, now represented Lv its
Reionai Manaoer,
iatJ.o.ria.1. Ii.rsu.va,rice Co. Ltd.
Regi.onal 0111cc, Suhha.ram.
Con:plex, i .1..4 IVI. C Road.
Ba utia ion: 56() 00 1                                         Appellant

                    (By Sri. ANKrishnaswamy, Advocate)

AND:

1..     Sidd.appa. S/o,Eranna.
         ow aVeci a bent I vcars
        R/o,eltv a.r ..Post,
        Kailambella Hobli BRa Tq

                     --

/o. ,C,Pan ha.k sh,araian. y Be: Iblajor.

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