Central Information Commission
Mr.Thikedar Majoor Union vs Ministry Of Power on 20 June, 2012
CENTRAL INFORMATION COMMISSION
Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066
File No.CIC/LS/A/2011/004228
Appellant Shri Islam Ansari
Public Authority Damodar Valley Corporation, Maithan, Jharkhand.
Date of hearing 20.06.2012
Date of decision 20.06.2012
Facts :-
Heard today dated 20.06.2012. Appellant not present. DVC is represented by Shri S.K. Bose, Superintending Engineer and Shri T.C. Bannerjee, Senior Engineer.
2. It is noticed that vide RTI application dated 29.12.2010, the appellant had sought information on 08 paras about Pile Foundation (LOC No.34). Shri Bose submits that the requisite parawise information was supplied to the appellant vide their letter dated 10.1.2011. However, in the appeal memo filed before this Commission, the appellant has alleged that incomplete information has been supplied. In the premises, the CPIO is hereby directed to supply all the relevant records to the appellant on a mutually convenient date and time in 04 weeks. The matter is decided accordingly.
Sd/-
( M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.
( K.L. Das) Deputy Registrar Address of parties :-
1. The Divisional in-Charge & CPIO, Damodar Valley Corporation, o/o the Senior Divisional Engineer(E), TSC Division-II, Panchet, Jharkhand.
2. Shri Islam Ansari, DVC Mazdoor Union, Q. No. H/A-2, CTPS Colony, Chandrapura, Bokaro-828403.