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Bombay High Court

Indian Oil Corp. Ltd vs Maha. Micro And Small Enterprise ... on 1 March, 2019

Author: N. J. Jamadar

Bench: B. R. Gavai, N. J. Jamadar

                                                                   (914)-WP-769-19.doc

BDPSPS
                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            CIVIL APPELLATE JURISDICTION

                                 WRIT PETITION NO.769 OF 2019

         Indian Oil Corporation Limited                          ..Petitioner
                Versus
         Maharashtra Micro and Small Enterprise
         Facilitation Council, Konkan Region, Thane
         and another                                             ..Respondents

         Mr. Venkatesh Dhond a/w Zoneb Khatri, Tannishtha Singh I/by
         Meharia & Co., Advocate for the Petitioner.


                                  CORAM: B. R. GAVAI &
                                         N. J. JAMADAR, JJ.

DATE: 1st MARCH, 2019 P.C.:-

Issue notice to Respondents, returnable on 15/3/2019. Hamdast granted for serving the Respondents.
(N. J. JAMADAR, J.) (B. R. GAVAI, J.) 1/1 ::: Uploaded on - 05/03/2019 ::: Downloaded on - 12/03/2019 20:06:10 :::