Bombay High Court
Indian Oil Corp. Ltd vs Maha. Micro And Small Enterprise ... on 1 March, 2019
Author: N. J. Jamadar
Bench: B. R. Gavai, N. J. Jamadar
(914)-WP-769-19.doc
BDPSPS
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.769 OF 2019
Indian Oil Corporation Limited ..Petitioner
Versus
Maharashtra Micro and Small Enterprise
Facilitation Council, Konkan Region, Thane
and another ..Respondents
Mr. Venkatesh Dhond a/w Zoneb Khatri, Tannishtha Singh I/by
Meharia & Co., Advocate for the Petitioner.
CORAM: B. R. GAVAI &
N. J. JAMADAR, JJ.
DATE: 1st MARCH, 2019 P.C.:-
Issue notice to Respondents, returnable on 15/3/2019. Hamdast granted for serving the Respondents.
(N. J. JAMADAR, J.) (B. R. GAVAI, J.) 1/1 ::: Uploaded on - 05/03/2019 ::: Downloaded on - 12/03/2019 20:06:10 :::