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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(4)(b) in The West Bengal Co-Operative Societies Act, 1983

(b)subject to the control of the Registrar and notwithstanding the preferring of any appeal under section 136, the administrator or administrators shall exercise all the powers and perform all the duties which may be exercised or performed by the board or any officer of the co-operative society under this Act or the rules or the by-laws.