Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Union of India - Subsection Section 45(4) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013 (4)The objects of the Pension Advisory Committee shall be to advise the Authority on matters relating to the making of the regulations under section 52.
