Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Uttarakhand - Subsection Section 16(c) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005 (c)the Executive Director shall be entitled to receive such salary and allowances and shall be governed by such conditions of service as may be prescribed.
