Section 50(2)(ii) in The Calcium Carbide Rules, 1987

[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2)(ii) in The Calcium Carbide Rules, 1987

(ii)all approvals given and all powers conferred by or under any notification or rule shall, so far as they are consistent with the provisions of the Act and these rules, be deemed to have been given or conferred by or under these rules.

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Union of India - Subsection

Section 50(2)(ii) in The Calcium Carbide Rules, 1987