Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 620C] [Entire Act] Union of India - Subsection Section 620C(b) in Central Laws (Extension to Jammu and Kashmir) Act, 1968 (b)any company registered in that State under this Act after the commencement of the Central
