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[Cites 0, Cited by 2] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(b) in Tamil Nadu Protection of Interests of Depositors (In Financial Establishments) Act, 1997

(b)safeguarding so far as may be practicable the interest of any business affected by the attachment and in particular in the interest of any partners in such business