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State of Rajasthan - Section

Section 21 in The Bar Council of Rajasthan Election Rules, 1968

21. Supply of voting papers to voters.

- The Polling Officers shall, on the date and at the time or hour fixed in this behalf, supply a voting paper to each voter in his polling booth, who applies in person therefor, and take his signature in the list of voters against the voter's name to signify the issue of the voting paper. The Polling Officer shall also enter the number of ballot paper so issued in the copy of the Electoral Roll set apart for the purpose.