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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(2)(i) in The Chhattisgarh Municipal Service (Executive) Rules, 1973

(i)Persons who migrated to India from Pakistan before the 19th July, 1948 and have ordinarily been residing in India since then;