Section 6(3)(h) in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003

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Union of India - Subsection

Section 6(3)(h) in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003

(h)provides a bank guarantee in favour of the Central Council of Indian Medicine, New Delhi from a Scheduled Commercial Bank for providing additional infrastructural facilities for each course/discipline as follows:--

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Union of India - Subsection

Section 6(3)(h) in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003