Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26A] [Entire Act] Union of India - Subsection Section 26A(1) in The Banking Regulation Act, 1949 (1)The Reserve Bank shall establish a Fund to be called the "Depositor Establishment Education and Awareness Fund" (hereafter in this section referred to as the of Depositor Education and "Fund").
