Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of West Bengal - Subsection Section 26(2) in The Calcutta Thika Tenancy (Acquisition And Regulation) Act, 1981 (2)The monthly revenue shall be enhanced at the rate of ten per centum on the expiry of every five years.
