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[Cites 0, Cited by 0] [Section 46(4)] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(4)(ii) in Punjab Urban Planning and Development Building Rules, 2018

(ii)if it discharges into a drain, be disconnected from the drain by a trapped gully with a suitable grating above the level of the water in the trap.