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[Cites 0, Cited by 0] [Section 224(1)] [Section 224] [Entire Act]

State of Tamilnadu - Subsection

Section 224(1)(c) in Chennai City Municipal Corporation Act, 1919

(c)cause such bars, chains or posts to be fixed across or in any street in which any such work is under execution as are necessary in order to prevent the passage of vehicles or animals and avert danger.