Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 1215 in Police Regulations, Bengal , 1943

1215. Controlling officers for countersigning travelling allowance bills and classification of police officers.

(a)Controlling officers in respect of the travelling allowance bills of police officers and establishments are those declared as such by the Provincial Government (vide S. R. 183 and Appendix 17 to the Fundamental Rules). S. R. 187 prescribes the duties of controlling officers in signing or countersigning these bills.
(b)The following are the grades as defined in S. R. 24 of the Fundamental Rules (Subsidiary Travelling Allowance Rules) under which the various ranks of police officers fall: -
(i) Imperial Police Officers and all officers of the Crown inreceipt of actual pay exceeding Rs. 750 per month. 1st grade.
(ii) All servants of the Crown in receipt of actual pay of notless than Rs. 150 but not exceeding Rs. 750 per month and notincluded in the first grade. 2nd grade.
(iii) All servants of the Crown in superior service (exceptnaiks and constables) not included in the 1st or 2nd grades. 3rd grade.
(iv) Naiks and constables 4th grade.
Note. - The class of a servant of the Crown should be determined with reference to his "pay" as defined in Fundamental Rule 9(21) and Bengal Service Rule 5(28) and not with reference to his substantive pay.