Chattisgarh High Court
Balram vs Nawaso @ Kushwanti And Ors on 23 June, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
SA No. 117 of 2011
Balram Versus Nawaso @ Kushwanti And Ors.
23.06.2022 Mr. A.K. Prasad, counsel for the appellant.
Mr. H.B. Agrawal, Sr. Advocate with Ms. Richa Dviwedi, counsel for the
private respondents.
Ms. Ishwari Gritlahre, Panel Lawyer for the State. Heard.
Reserved for judgment. Learned counsel for the appellant and respondents are directed to file written synopsis within two weeks.
Sd/-
(Narendra Kumar Vyas) JUDGE Deshmukh