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Chattisgarh High Court

Balram vs Nawaso @ Kushwanti And Ors on 23 June, 2022

                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                        SA No. 117 of 2011

                            Balram Versus Nawaso @ Kushwanti And Ors.




23.06.2022       Mr. A.K. Prasad, counsel for the appellant.
                 Mr. H.B. Agrawal, Sr. Advocate with Ms. Richa Dviwedi, counsel for the
             private respondents.

Ms. Ishwari Gritlahre, Panel Lawyer for the State. Heard.

Reserved for judgment. Learned counsel for the appellant and respondents are directed to file written synopsis within two weeks.

Sd/-

(Narendra Kumar Vyas) JUDGE Deshmukh